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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Puducherry - Subsection

Section 34(2) in Puducherry School Education Act, 1987

(2)The appropriate authority shall communicate to the educational agency the views of the authority with reference to the results of such inspection or inquiry and may, after ascertaining the opinion of the educational agency thereon, advise that agency upon the action to be taken.