Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56] [Entire Act]

Union of India - Subsection

Section 56(b) in The Indian Easements Act, 1882

(b)The Government grant b a license to erect and use temporary grain-sheds on Government land. In the absence of express provision to the contrary, Bs servants may enter on the land for the purpose of erecting sheds, erect the same, deposit grain therein and remove grain therefrom.