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[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

State of Kerala - Subsection

Section 1(4)(iv) in The Kerala Shops and Commercial Establishments Act, 1960

(iv)all other areas in the State to which the Travancore-Cochin Shops and Establishments Act, 1125 or the Madras Shops and Establishments Act, 1947, has been applied before the commencement of this Act.