Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 225] [Entire Act] State of West Bengal - Subsection Section 225(1) in West Bengal Municipal Act, 1993 (1)The Board of Councilors may make regulations, consistent with the provisions of this Act and the rules made by the State Government thereunder.
