Bombay High Court
M/S Sikkim Ferro Alloys Ltd And Ors vs Union Of India And Ors on 12 December, 2023
Author: N. R. Borkar
Bench: Prakash D. Naik, N. R. Borkar
46-wp-2005-23.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
WRIT PETITION NO.2005 OF 2023
M/s. Sikkim Ferro Alloys Ltd. & Ors. ...Petitioners
Versus
Union of India & Ors. ...Respondents
Mr. Devashish Godbole a/w. Mr. Prasad Nagargoje for the
Petitioners.
Mr. Shekhar V. Mane i/b Mr. Shreeram Shirsat for Respondent
No.1-UOI.
Mr. Sagar A. Chaturvedi i/b S.N.M. Legal for Respondent No.2.
Mr. Y.Y. Dabake, APP for the Respondent/State.
CORAM : PRAKASH D. NAIK &
N. R. BORKAR, JJ.
DATE : 12.12.2023. PC:- . At the request of learned counsel for respondent No.1-
UOI, stand over to 19.12.2023.
(N.R. BORKAR, J.) (PRAKASH D. NAIK, J.) Dinesh S. Sherla 1/1 ::: Uploaded on - 13/12/2023 ::: Downloaded on - 14/12/2023 06:15:48 :::