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State of Haryana - Section

Section 1 in Haryana Civil Services (Compassionate Financial Assistance or Appointment) Rules, 2019

1. Short Title and Commencement.

(1)These rules may be called the Haryana Civil Services (Compassionate Financial Assistance or Appointment) Rules, 2019.
(2)These rules shall come into force with effect from 1st August, 2019.