Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 7 in The Land Acquisition (Orissa Amendment and Validation) Act, 1959 7. Acquisition of land for the construction of assisted siding for the development of Orient Colliery at Brajarajnagar in the district of Sambalpur.
