Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Maharashtra - Subsection

Section 22(i) in Madhya Pradesh Bhudan Yagna Act, 1953

(i)the Board shall have power to [allot] [Substituted for the words 'lease out' and 'lessee' respectively, by Madhya Pradesh Act 21 of 1954, Section 13.] the land vesting in it; and