Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 1 in The Orissa Offices of Profit (Removal of Disqualifications) Act, 1961 1. Short title and extent. (1)This Act may be called the Orissa Offices of Profit (Removal of Disqualifications) Act, 1961.(2)It extends to the whole of the State of Orissa.
