Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Maharashtra - Subsection Section 3(oo) in The Mumbai Municipal Corporation Act, 1888 (oo)[ "Wards Committee" means a Wards Committee constituted under section 50TT; [Clauses (oo) and (pp) were added by Maharashtra 41 of 1994, Section 3(g).]
