Calcutta High Court
Machua Bazar Sarbajanik Durga Puja ... vs The Commissioner Of Police & Ors on 20 August, 2013
Author: Sambuddha Chakrabarti
Bench: Sambuddha Chakrabarti
ORDER SHEET
WP No.1921 of 2006
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
MACHUA BAZAR SARBAJANIK DURGA PUJA SAMITY
Versus
THE COMMISSIONER OF POLICE & ORS.
BEFORE:
The Hon'ble JUSTICE Dr. SAMBUDDHA CHAKRABARTI
Date : 20th August, 2013.
Appearance:
Mr. Suman Kr. Dutta, Advocate.
Mr. Debmalya Ghosal, Advocate.
The Court : Pursuant to the order passed by the learned Single Judge of
this Court on July 25, 2013, the learned advocate for the petitioner has served a
notice upon the Advocate-on-Record for the State of West Bengal. Let a copy of
the said notice be kept on record.
In spite of notice none has appeared for the respondents as on July 25,
2013. No affidavit-in-opposition has also been filed by the respondents. On the prayer of Mr. Dutta, the learned advocate for the petitioner, this writ petition is treated as ready for hearing.
Let this matter appear under the heading "For Hearing" on August 27, 2013.
(Dr. SAMBUDDHA CHAKRABARTI, J.) B.Pal