Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 5 in The Central Warehousing Corporation Rules, 1963

5. Election of directors to Executive Committee.

-The Board shall elect from among themselves two directors one of whom shall be from among the three directors referred to in clauses (d), (e) and (ft of sub-section (1) of section 7.