Section 12(f) in Tamil Nadu Electricity Regulatory Commission Intra State Open Access Regulations, 2005
(f)[ After the feasibility is established and prior to execution of agreement:- [[Substituted by Commission's Notification No. TNERC/ISOA/11/1-2 dated 11.10.2008 (w.e.f 3.8.2005) which before substitution stood as under:
