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State of Rajasthan - Section

Section 9 in Rajasthan Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2019

9. Guideline for maximum cash carrying limit in a single cash van.- (1) The private

security agency involved in cash transportation activities shall ensure that no cash vancarries cash of more than five crores rupees per trip.
(2)The private security agency shall ensure that secured cash van shall be deployed forcarrying cash of more than ten lakh rupees per trip.