Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Kerala - Subsection Section 9(4) in Kerala Education Act, 1958 (4)The Government may make grants-in-aid for the purchase, improvement and repairs of any land, building or equipment of an aided school.[As amended by THE KERALA EDUCATION (AMENDMENT) ACT, 2021 ]
