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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(17) in The Recognition Of Zoo Rules, 1992

(17)[ The zoo operators shall endeavour to simulate the conditions of the natural habitat of the animal in the enclosures as closely as possible. Planting of appropriate species of trees for providing shade and shelters, which merge in the overall environment of the enclosures, shall also be provided. Depending upon the availability of land and technical feasibility, moat shall be provided as enclosure barrier.] [ Substituted by G.S.R. 520(E), dated 10.7.2001 (11.7.2001).]