Section 12(2) in The Madhya Pradesh Reorganisation Act, 2000
(2)In the Second Schedule to the Representation of the People Act, 1950 (43 of 1950), under heading "I. States",-(a)entries 5 to 25 shall be renumbered as entries 6 to 26 respectively;(b)after entry 4, the following entry shall be inserted, namely :-"1 5 5. Chhattisgarh...........................................................................90.";(c)in entry 13, as so renumbered, for the figures "320", the figures "230" shall be substituted.
