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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

Madras Presidency - Subsection

Section 25(1)(d) in Madras Hindu Religious and Charitable Endowments Act, 1951

(d)the jewels, gold, silver, precious stones, vessels and utensils and other movables belonging to the institution, with their estimated value;