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[Cites 0, Cited by 0] [Section 975] [Entire Act]

State of Punjab - Subsection

Section 975(3) in Punjab Jail Manual, 1996

(3)No scaffolding, loose bamboos, planks, tools, etc., likely to facilitate escape, snail be left in the jail at night. Over extensive scaffolding or building materials that are a source of danger but which cannot be removed each evening, a special watch shall be placed by the Superintendent.