Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2)(i) in The Ancient Monuments Preservation Act, 1904

(i)any matter connected with the preservation of the monument which is a proper subject of agreement between the owner and the [Central Government] [Substituted by A.O. 1937, for " Local Government" .].