Delhi High Court - Orders
Rithala Education Society Applicant ... vs Union Of India And Ors on 1 August, 2022
Author: Manmohan
Bench: Manmohan, Manmeet Pritam Singh Arora
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11334/2022 & CM APPL. 33392/2022
RITHALA EDUCATION SOCIETY APPLICANT SOCIETY
RUNNING/OWNING CITIZEN MODEL SCHOOL RITHALA
..... Petitioner
Through: Mr. Kapil Goel and Mr. Sandeep
Goel, Advocates.
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr. Sanjay Kumar, Sr. Standing
Counsel for Revenue and Ms. Easha
Kadian, Advocate for Revenue.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 01.08.2022 Learned counsel for the petitioner prays for and is permitted to file additional documents on or before 05th August, 2022.
List on 16th August, 2022.
MANMOHAN, J MANMEET PRITAM SINGH ARORA, J AUGUST 01, 2022/msh Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:02.08.2022 19:30:12