Supreme Court - Daily Orders
Cmj Foundation vs The State Of Meghalaya on 1 June, 2021
Bench: L. Nageswara Rao, Aniruddha Bose
ITEM NO.8 Court 7 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 7081/2021
(Arising out of impugned final judgment and order dated 06-05-2021
in WA No. 14/2017 passed by the High Court of Meghalya at Shilong)
CMJ FOUNDATION & ORS. Petitioner(s)
VERSUS
THE STATE OF MEGHALAYA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.62514/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.62515/2021-EXEMPTION FROM
FILING AFFIDAVIT)
Date : 01-06-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s) Mr. Paramjit Patwalia,Sr.Adv.
Mr. Suryanarayana Singh,Sr.Adv.
Ms. Pragati Neekhra, AOR
For Respondent(s) Mr. Anupam Lal Das,Sr.Adv.
Mr. Philemon Nongbri,Adv.
Mr. A.Rohen Singh,Adv.
Mr. Ahanthem Henry,Adv.
Mr. Saurabh Chaudhary,Adv.
Ms. Anne Mathew, AOR
UPON hearing the counsel the Court made the following
O R D E R
Issue notice returnable in the last week of July, 2021.
In the meanwhile, status quo, as it exists today, shall be maintained by the parties.
Signature Not Verified Digitally signed by Neelam Gulati Date: 2021.06.03 16:41:09 IST Reason: (NEELAM GULATI) (ANAND PRAKASH) AR-CUM-PS BRANCH OFFICER