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Supreme Court - Daily Orders

Cmj Foundation vs The State Of Meghalaya on 1 June, 2021

Bench: L. Nageswara Rao, Aniruddha Bose

     ITEM NO.8                     Court 7 (Video Conferencing)              SECTION XIV

                                    S U P R E M E C O U R T O F        I N D I A
                                            RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                    No(s).    7081/2021

     (Arising out of impugned final judgment and order dated 06-05-2021
     in WA No. 14/2017 passed by the High Court of Meghalya at Shilong)

     CMJ FOUNDATION & ORS.                                                  Petitioner(s)

                                                      VERSUS

     THE STATE OF MEGHALAYA & ORS.                                          Respondent(s)

     (FOR ADMISSION and I.R. and IA No.62514/2021-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.62515/2021-EXEMPTION FROM
     FILING AFFIDAVIT)

     Date : 01-06-2021 This petition was called on for hearing today.

     CORAM :
                              HON'BLE MR. JUSTICE L. NAGESWARA RAO
                              HON'BLE MR. JUSTICE ANIRUDDHA BOSE

     For Petitioner(s)                  Mr. Paramjit Patwalia,Sr.Adv.
                                        Mr. Suryanarayana Singh,Sr.Adv.
                                        Ms. Pragati Neekhra, AOR

     For Respondent(s)                  Mr.   Anupam Lal Das,Sr.Adv.
                                        Mr.   Philemon Nongbri,Adv.
                                        Mr.   A.Rohen Singh,Adv.
                                        Mr.   Ahanthem Henry,Adv.
                                        Mr.   Saurabh Chaudhary,Adv.
                                        Ms.   Anne Mathew, AOR


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Issue notice returnable in the last week of July, 2021.

In the meanwhile, status quo, as it exists today, shall be maintained by the parties.

Signature Not Verified

Digitally signed by
Neelam Gulati
Date: 2021.06.03
16:41:09 IST
Reason:

                         (NEELAM GULATI)                               (ANAND PRAKASH)
                            AR-CUM-PS                                   BRANCH OFFICER