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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(a) in The Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016

(a)"Code" means the Insolvency and Bankruptcy Code, 2016 (31 of 2016);