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[Cites 0, Cited by 0] [Section 114(1)] [Section 114] [Entire Act]

State of Jharkhand - Subsection

Section 114(1)(c) in Jharkhand Panchayat Raj Act, 2001

(c)Any other matter referred to the financial commission by the Governor in the interest of sound finance of the Zila Parishads, Panchayat Samitis and Gram Panchayats;