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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(7) in The Rajasthan Water (Prevention and Control of Pollution) Rules, 1975

(7)All orders, or instructions to be issued by the Board shall be under the signatures of the Member-Secretary or of any other officer authorised in this behalf by the Chairman.