Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of West Bengal - Subsection

Section 26(3) in Kanyashree University Act, 2018

(3)Each School for Post-graduate and Undergraduate Studies shall have a Secretary. The Secretary shall be a member of the School:Provided that in the absence of the Secretary, the Registrar or such other officer, as may be nominated by him, shall act as the Secretary of the School.