Madhya Pradesh High Court
Shri Vinod Kumar Sharma vs The State Of Madhya Pradesh on 8 January, 2020
Author: Rajendra Kumar Srivastava
Bench: Rajendra Kumar Srivastava
1 CRR-315-2015 The High Court Of Madhya Pradesh CRR-315-2015 (SHRI VINOD KUMAR SHARMA Vs THE STATE OF MADHYA PRADESH) 54 Jabalpur, Dated : 08-01-2020 List the case along with Cr.R. No. 166/2015.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE MISHRA Digitally signed by ARVIND KUMAR MISHRA Date: 08/01/2020 17:24:15