Madhya Pradesh High Court
Tilak Jain vs Bala Saheb Deceased Thr Lrs Uday Shinde on 8 March, 2018
THE HIGH COURT OF MADHYA PRADESH
MP-1213-2018
(TILAK JAIN Vs BALA SAHEB DECEASED THR LRS UDAY SHINDE)
2
Gwalior, Dated : 08-03-2018
Shri R.K.Soni, learned counsel for the petitioner.
Heard on admission.
Issue notice to the respondents on payment of process fee, if not
already paid, within seven days by registered AD post, returnable in sh four weeks.
e Also heard on I.A.No.1127/18, an application for staying the ad further proceedings of the trial Court.
Pr Looking to the nature of the controversy, it is directed that till next date proceedings before the trial Court shall remain stayed.
a hy Certified copy as per rules.
ad (VIVEK AGARWAL) M JUDGE of rt ou ms/-
C h ig H Digitally signed by MADHU SOODAN PRASAD Date: 2018.03.08 17:17:59 +05'30'