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Calcutta High Court (Appellete Side)

Bijoy Kumar Ghosh vs Ajit Ghosh on 29 August, 2018

1 42 C.O.3166 of 2004 sm 29.08.

2018

Bijoy Kumar Ghosh Versus Ajit Ghosh None appears on behalf of the petitioner when the matter is taken up for hearing.

The matter appeared already on 23.08.2018 but the petitioner did not appear on that date and the matter was adjourned on 29.08.2018 as a last chance.

In view of absence of the petitioner today, I find no other alternative but to dismiss the present civil revisional application.

Accordingly, C.O.3166 of 2004 is dismissed for default.

(Amitabha Chatterjee, J,)