Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 122] [Entire Act] State of Jharkhand - Subsection Section 122(9) in Bihar Factories Rules, 1950 (9)On every locomotive weighing 15 tons or more when empty the brakes shall be capable of being applied by steam or other power as weir as by hand; or there are separate and distinct power and hand brakes.
