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State of Chattisgarh - Section

Section 99 in The Chhattisgarh Municipal Corporation Act, 1956

99. Power of Mayor-in-Council to reduce or transfer budget grants.

(1)The Mayor-in-Council may, from time to time, during the financial year reduce or transfer the amount or a portion of the amount of one budget grant it) the amount of any other budget grant under the same major head in the budget estimates :Provided that-
(a)due regard shall be had when making any such reduction or transfer to all the requirements of this Act;
(b)every such reduction or transfer shall be brought to the notice of the Corporation at its next meeting.
(2)If and such reduction or transfer is of an amount exceeding live hundred rupees, the Corporation may pass with regard thereto such order as it thinks lit, and it shall he incumbent on the Mayor-in-Council and the Commissioner to give effect to the said order.