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[Cites 0, Cited by 0] [Section 36C(2)] [Section 36C] [Entire Act]

State of West Bengal - Subsection

Section 36C(2)(e) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

(e)to collect and furnish such statistics and marketing information in relation to or in connection with market committees including the markets established by such committees as may be required by the Board for its efficient and effective functioning under this Act and to publish and disseminate for the benefit of the general public any statistics and marketing information, and such other instructions as may be issued by the Board from time to time,