Section 115D(2)(c) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

[Cites 0, Cited by 0] [Section 115D(2)] [Section 115D] [Entire Act]

(c)period of wrongful occupation, damage or misapproriation, class of soil of the plot numbers involved and hereditary rates applicable to them; and

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