Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1(1)] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(1)(a) in The Ajmer Abolition of Intermediaries and Land Reforms Rules, 1955

(a)These rules may be called the Ajmer Abolition of Intermediaries and Land Reforms Rules, 1955.