Section 233(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(b)As soon as may be, thereafter, [the Zila Panchayat shall be reconstituted in accordance with the provisions of the Act] [Substituted by Section 25(2) of U.P. Act No. 2 of 1963.]; and
