Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Nagaland - Subsection

Section 57(a) in The Nagaland Excise Act, 1967

(a)keeps or exposes for sale, as foreign liquor, any liquor which he knows or has reason to believe to be country liquor, or