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State of Maharashtra - Section

Section 109 in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

109. Certain functions which the Market Committee may undertake and for which funds may be spent.

- The Market Committee may, subject to the provisions of the Act and the rules but subject always to the availability of sufficient surplus funds at its disposal, undertake any of the functions such as organisation of seminars, conferences, exhibitions, study tours, grading, standardisation or any other activity which is likely to further the efficient regulation of marketing of declared agricultural produce and spend funds for such purposes with the previous approval of the Director or the officer authorised by him in that behalf.