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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(2) in U.P. Irrigation Department Research Supervisors Service Rules, 1982

(2)The pay during probation of persons who was already holding a post under the Government, shall be regulated by the relevant fundamental rules :Provided, that, if the period of probation is extended on account of failure to give satisfaction, such extension shall not count for increment unless the Appointing Authority directs otherwise.