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Supreme Court - Daily Orders

Sri Venkateswara Medical College ... vs Medical Council Of India on 16 May, 2018

Bench: S.A. Bobde, L. Nageswara Rao

     ITEM NO.47                              COURT NO.7                 SECTION X

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Writ Petition (Civil)                 No.518/2018

     SRI VENKATESWARA MEDICAL COLLEGE HOSPITAL
     AND RESEARCH CENTRE ARIYUR, PONDICHERRY                            Petitioner(s)

                                                    VERSUS

     MEDICAL COUNCIL OF INDIA & ORS.                                     Respondent(s)

     (FOR ADMISSION and IA No.73252/2018-CLARIFICATION/DIRECTION)

     Date : 16-05-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO


     For Petitioner(s)                 Mr. Kylash Nath Pillai, Sr. Adv.
                                       Mr. V.S. Lakshmi, Adv.
                                       Mr. A. Venayagam Balan, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

After some arguments, Mr. Kylash Nath Pillai learned Senior Counsel appearing for the petitioner, seeks permission to withdraw this petition with liberty to approach the High Court.

Permission, as sought for, is granted.

Accordingly, the writ petition is dismissed as withdrawn with the liberty aforesaid.

However, the High Court may consider and dispose the matter of as expeditiously as possible in accordance with law.

Signature Not Verified

Digitally signed by
SANJAY KUMAR
Date: 2018.05.16
15:55:54 IST
Reason:




     (SANJAY KUMAR-II)                                            (INDU KUMARI POKHRIYAL)
     COURT MASTER (SH)                                                   ASST.REGISTRAR