Supreme Court - Daily Orders
Sri Venkateswara Medical College ... vs Medical Council Of India on 16 May, 2018
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.47 COURT NO.7 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No.518/2018
SRI VENKATESWARA MEDICAL COLLEGE HOSPITAL
AND RESEARCH CENTRE ARIYUR, PONDICHERRY Petitioner(s)
VERSUS
MEDICAL COUNCIL OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.73252/2018-CLARIFICATION/DIRECTION)
Date : 16-05-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Kylash Nath Pillai, Sr. Adv.
Mr. V.S. Lakshmi, Adv.
Mr. A. Venayagam Balan, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
After some arguments, Mr. Kylash Nath Pillai learned Senior Counsel appearing for the petitioner, seeks permission to withdraw this petition with liberty to approach the High Court.
Permission, as sought for, is granted.
Accordingly, the writ petition is dismissed as withdrawn with the liberty aforesaid.
However, the High Court may consider and dispose the matter of as expeditiously as possible in accordance with law.
Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.05.16 15:55:54 IST Reason: (SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASST.REGISTRAR