Section 35(3) in Rajasthan Agricultural University Act, 1962
(3)The [Academic Council] [Substituted, by Act No. 37 of 1987 dated 7-11-1987.] may propose to the Board the draft of any new Statutes or of an amendment in or repeal of an existing Statutes and such draft shall be considered by the Board as its next meting :Provided that the [Academic Council] [Substituted, by Act No. 37 of 1987 dated 7-11-1987.] shall not propose the draft of any Statutes or of amendment or repeal of a Statute affecting the status authority has been given an opportunity to express its opinion upon the proposal, and any opinion so expressed shall be considered by the Board.
