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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Assam - Subsection

Section 38(1)(a) in Assam Panchayat Act, 1994

(a)such number of offices of the President of Anchalik Panchayat in the district for the person belonging to the Scheduled Caste and Scheduled Tribes and the number of such offices bearing as nearly as may be the same proportion to the total number of offices in the District as the population of the Scheduled Castes in the Districts or of the Scheduled Tribes in the District bears to the total population of the District.