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Supreme Court - Daily Orders

Telecom Regulatory Authority Of India vs Bharat Sanchar Nigam Limited on 29 February, 2024

ITEM NO.2           REGISTRAR COURT. 2          SECTION XVII

               S U P R E M E C O U R T O F      I N D I A
                       RECORD OF PROCEEDINGS

       BEFORE THE REGISTRAR SH. MAHESH TANAJIRAO PATANKAR

Civil Appeal   No(s).    3298/2005

TELECOM REGULATORY AUTHORITY OF INDIA                 Appellant(s)

                                     VERSUS

BHARAT SANCHAR NIGAM LIMITED & ANR.                   Respondent(s)

(Only for extension of Bank Guarantee in Civil Appeal no. 5184 of
2010 )

WITH

C.A. No. 5184/2010 (XVII)
(FOR ON IA 5/2011
FOR ON IA 6/2011)

Date : 29-02-2024 This appeal was called on for hearing today.


For Appellant(s)
                      Mrs. Bina Gupta, AOR
                      Ms. Sheena Taqui, Adv.
                      Ms. Akansha Saini, Adv.
                      Mr. Ajay Kumar Singh Yadav, Adv.
                      Mr. Sandeep Malik, Adv.

                      Mr. Sanjay Kapur, AOR
                      Ms. Isha Virmani, Adv.


For Respondent(s)
                        Mr. Gagan Gupta, AOR

                      Ms. Neha Agarwal, Adv.
                      Mr. E. C. Agrawala, AOR

                      Ms. Rakhi Ray, AOR

                      Mr. Sanjay Kapur, AOR
                      Ms. Isha Virmani, Adv.


                      Mr. Gaurav Sharma, AOR
                      Mr. Tejveer Bhatia, Adv.
                      Ms. Vishakha Ahuja, Adv.
                      Mr. Paranjay Tripathi, Adv.
                      Mr. Rajesh Raj, Adv.
                                                     MAHESH    Digitally signed by
                                                               MAHESH TANAJIRAO
                                                     TANAJIRAO PATANKAR
                                                               Date: 2024.03.01
                                                     PATANKAR 19:43:15 +0530
                   Mr. Arvind Kumar Sharma, AOR

                   Ms. Madhu Sikri, AOR
                   Mr. Jasbir Bidhuri, Adv.


                   Mr. Pukhrambam Ramesh Kumar, AOR
                   Mr. Karun Sharma, Adv.
                   Ms. Anupam Ngangom, Adv.
                   Ms. Rajkumari Divyasana, Adv.


         UPON hearing the counsel the Court made the following
                            O R D E R
C.A. No. 5184/2010

As per office report, the extended Bank Guarantee filed by Ms.Rakhi Ray, Ld. Counsel for the respondent has been checked and verified by the Registry. The same stands extended upto 11.02.2025.

MAHESH TANAJIRAO PATANKAR Registrar