Supreme Court - Daily Orders
Telecom Regulatory Authority Of India vs Bharat Sanchar Nigam Limited on 29 February, 2024
ITEM NO.2 REGISTRAR COURT. 2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. MAHESH TANAJIRAO PATANKAR
Civil Appeal No(s). 3298/2005
TELECOM REGULATORY AUTHORITY OF INDIA Appellant(s)
VERSUS
BHARAT SANCHAR NIGAM LIMITED & ANR. Respondent(s)
(Only for extension of Bank Guarantee in Civil Appeal no. 5184 of
2010 )
WITH
C.A. No. 5184/2010 (XVII)
(FOR ON IA 5/2011
FOR ON IA 6/2011)
Date : 29-02-2024 This appeal was called on for hearing today.
For Appellant(s)
Mrs. Bina Gupta, AOR
Ms. Sheena Taqui, Adv.
Ms. Akansha Saini, Adv.
Mr. Ajay Kumar Singh Yadav, Adv.
Mr. Sandeep Malik, Adv.
Mr. Sanjay Kapur, AOR
Ms. Isha Virmani, Adv.
For Respondent(s)
Mr. Gagan Gupta, AOR
Ms. Neha Agarwal, Adv.
Mr. E. C. Agrawala, AOR
Ms. Rakhi Ray, AOR
Mr. Sanjay Kapur, AOR
Ms. Isha Virmani, Adv.
Mr. Gaurav Sharma, AOR
Mr. Tejveer Bhatia, Adv.
Ms. Vishakha Ahuja, Adv.
Mr. Paranjay Tripathi, Adv.
Mr. Rajesh Raj, Adv.
MAHESH Digitally signed by
MAHESH TANAJIRAO
TANAJIRAO PATANKAR
Date: 2024.03.01
PATANKAR 19:43:15 +0530
Mr. Arvind Kumar Sharma, AOR
Ms. Madhu Sikri, AOR
Mr. Jasbir Bidhuri, Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Karun Sharma, Adv.
Ms. Anupam Ngangom, Adv.
Ms. Rajkumari Divyasana, Adv.
UPON hearing the counsel the Court made the following
O R D E R
C.A. No. 5184/2010
As per office report, the extended Bank Guarantee filed by Ms.Rakhi Ray, Ld. Counsel for the respondent has been checked and verified by the Registry. The same stands extended upto 11.02.2025.
MAHESH TANAJIRAO PATANKAR Registrar