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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 57(2)(e) in The Jammu and Kashmir Development Act, 1970

(e)in sub-section (3) of section 14, for the words, brackets, letter and figures "in clause (d) of sub-section (2) of section 8" the words, brackets, letter and figures"in sub-clause (c) of clause (1) of section 57" shall be substituted;