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[Cites 0, Cited by 0] [Section 2(14)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(14)(ii) in The West Bengal Mazdoor, Tindal, Loader, Godownman And Other Workers (Regulation Of Employment And Welfare) Act, 1981

(ii)the value of any house accommodation, or of supply of light, water, medical attendance or other amenity or of any service or of any confessional supply of foodgrains or other articles;