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Himachal Pradesh High Court

Janmej Singh vs . State Of H.P & Anr. on 8 August, 2023

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Janmej Singh vs. State of H.P & anr.

CWPOA No.5333/2020

.

8.8.2023 Present: Mr. Ashwani Sharma, Advocate, for the petitioner.

Mr. Rajesh Mandhotra, Addl. AG, for the respondents/State.

Heard in part. List for continuation on 16th August, 2023.

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