Himachal Pradesh High Court
Janmej Singh vs . State Of H.P & Anr. on 8 August, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Janmej Singh vs. State of H.P & anr.
CWPOA No.5333/2020.
8.8.2023 Present: Mr. Ashwani Sharma, Advocate, for the petitioner.
Mr. Rajesh Mandhotra, Addl. AG, for the respondents/State.
Heard in part. List for continuation on 16th August, 2023.
of ( Vivek Singh Thakur ) Judge rt ( Bipin C. Negi ) Judge 8th August, 2023 (CS) ::: Downloaded on - 08/08/2023 20:54:22 :::CIS