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[Cites 0, Cited by 0] [Section 14(5)] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(5)(b) in The Gujarat Veterinary Practitioners Act, 1969

(b)the date of his admission to the register maintained under this Act and in the case of a veterinary practitioner registered in any other State, the date of his admission of the register maintained under the law of that State and if he be a person who was on the day immediately preceding the appointed day, registered in a register kept under any of the laws referred to in subsection (4), the date of his admission to that register;