Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(iv) in The U.P. Electricity Supply (Consumers) Regulations, 1984

(iv)The installation will be tested by the representative of the Supplier with due notice to the consumer who shall arrange for the presence of the electrical contractor or his representative at site at the appointed date and time to assist him for carrying out the test.