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[Cites 0, Cited by 0] [Section 92(2)] [Section 92] [Entire Act]

Union of India - Subsection

Section 92(2)(e) in Conduct of Elections Rules, 1961

(e)[ the packets of the declarations by electors and the attestation of their signatures; and [ Substituted by S.O. 5573, dated 23.12.1971.]