Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act] Constitution Subarticle Section 3(1)(b) in THE CONSTITUTION (FIFTY-NINTH AMENDMENT) ACT, 1988 (b)the integrity of India is threatened by internal disturbance in the whole or any part of the territory of Punjab,