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[Cites 0, Cited by 0] [Section 2(17)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(17)(a) in West Bengal Municipal Corporation Act, 2006

(a)a bank, other than a bank to which the provisions of the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970, (5 of 1970) apply.